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Union of India - Section

Section 1989 in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

1989.

G.S.R. 1734, dated 20th November, 1976. - In exercise of the powers conferred by section 21 of the Indian' Lighthouse Act, 1927 (17 of 1927), the Central Government hereby makes the following rules, namely: