Section 3 in The Rajasthan Land Reforms and Resumption of Jagirs (Concessions for Khudkasht in Rajasthan Canal Project Area) Rules, 1963
3. Form of application.
- An application for allotment under these rules shall be made in Form No. 3 appended to the Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954, and submitted to the Commissioner for Khudkasht Lands through the Tehsildar of the Tehsil in which the applicant's Jagir was situated.
