Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 23 in The Punjab Registration of Money-Lenders Rules, 1939 23. When a certificate is granted by a Commissioner to a money-lender under sub-section (3) of Section 11, it shall be in form F annexed to these rules.
