Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

Shri N.K. Janu, Deputy Director, Social ... vs Lakshmi Chandra on 17 August, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NOS.55 & 68                           COURT NO.4                    SECTION XI

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   15358/2018

     (Arising out of impugned final judgment and order dated 16-02-2018
     in CMRA No. 10605/2018 passed by the High Court Of Judicature At
     Allahabad)

     SHRI N.K. JANU, DEPUTY DIRECTOR,              SOCIAL FORESTRY DIVISION &
     ORS.Petitioner(s)

                                                 VERSUS

     LAKSHMI CHANDRA                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.82493/2018-APPLICATION TO BRING
     ON RECORD ADDL. FACTS and IA No.82494/2018-PERMISSION TO FILE
     LENGTHY LIST OF DATES )

     WITH

     ITEM NO.68
     SLP(C) Nos. 1252-1258/2016
     (IA 87411/2018,87414/2018)

     SLP(C) No. 1045/2016 (XI)
     (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA 61189/2018
     FOR EXEMPTION FROM FILING O.T. ON IA 61190/2018)

     SLP(C) No. 11108/2016 (XI)


     Date : 17-08-2018 These petitions were called on for hearing today.


     CORAM :
                         HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For the parties
                                   Mr.   S.R. Singh,Sr.Adv.
                                   Mr.   Avnish Singh,Adv.
                                   Mr.   Kuldeep Yadav,Adv.
                                   Ms.   Anita Tripathi,Adv.
                                   Ms.   Sunita Pandit,Adv.
Signature Not Verified
                                   Mr.   Yash Pal Dhingra, AOR
Digitally signed by
NARENDRA PRASAD
Date: 2018.08.20
16:54:46 IST
Reason:                            Mr. B.H. Marlapalle,Sr.Adv.
                                   Mr. Ajit Wagh,Adv.
                                   Mr. Rishi Jain,Adv.

                                                  1
                     Mr. Apoorv Shukla,Adv.
                     Mr. Rabin Majumder,Adv.

                     Ms. Aishwarya Bhati,AAG
                     Mrs. Rachna Gupta, AOR
                     Ms. Charu Singhal,Adv.
                     Mr. Anil Kumar Sinha,Adv.
                     Ms. Alka Sinha,Adv.

                     Mr.   Prashant Bhushan, AOR
                     Mr.   Govind Jee,Adv.
                     Mr.   Omanakuttan K.K.,Adv.
                     Mr.   T. Sudhakar,Adv.

                     Mr. A.N. Arora, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Learned counsel appearing for the State of U.P. seeks some time to file a statement.

List after two weeks before an appropriate Bench on a Non Miscellaneous Day.

(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR 2