Supreme Court - Daily Orders
Shri N.K. Janu, Deputy Director, Social ... vs Lakshmi Chandra on 17 August, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NOS.55 & 68 COURT NO.4 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15358/2018
(Arising out of impugned final judgment and order dated 16-02-2018
in CMRA No. 10605/2018 passed by the High Court Of Judicature At
Allahabad)
SHRI N.K. JANU, DEPUTY DIRECTOR, SOCIAL FORESTRY DIVISION &
ORS.Petitioner(s)
VERSUS
LAKSHMI CHANDRA Respondent(s)
(FOR ADMISSION and I.R. and IA No.82493/2018-APPLICATION TO BRING
ON RECORD ADDL. FACTS and IA No.82494/2018-PERMISSION TO FILE
LENGTHY LIST OF DATES )
WITH
ITEM NO.68
SLP(C) Nos. 1252-1258/2016
(IA 87411/2018,87414/2018)
SLP(C) No. 1045/2016 (XI)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA 61189/2018
FOR EXEMPTION FROM FILING O.T. ON IA 61190/2018)
SLP(C) No. 11108/2016 (XI)
Date : 17-08-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For the parties
Mr. S.R. Singh,Sr.Adv.
Mr. Avnish Singh,Adv.
Mr. Kuldeep Yadav,Adv.
Ms. Anita Tripathi,Adv.
Ms. Sunita Pandit,Adv.
Signature Not Verified
Mr. Yash Pal Dhingra, AOR
Digitally signed by
NARENDRA PRASAD
Date: 2018.08.20
16:54:46 IST
Reason: Mr. B.H. Marlapalle,Sr.Adv.
Mr. Ajit Wagh,Adv.
Mr. Rishi Jain,Adv.
1
Mr. Apoorv Shukla,Adv.
Mr. Rabin Majumder,Adv.
Ms. Aishwarya Bhati,AAG
Mrs. Rachna Gupta, AOR
Ms. Charu Singhal,Adv.
Mr. Anil Kumar Sinha,Adv.
Ms. Alka Sinha,Adv.
Mr. Prashant Bhushan, AOR
Mr. Govind Jee,Adv.
Mr. Omanakuttan K.K.,Adv.
Mr. T. Sudhakar,Adv.
Mr. A.N. Arora, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the State of U.P. seeks some time to file a statement.
List after two weeks before an appropriate Bench on a Non Miscellaneous Day.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR 2