Section 28(2)(a) in The Jaora Sugar Mills Tatha Seth Govindram Sugar Mills (Upkramon Ka Arjan Aur Antaran) Adhiniyam, 1984

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

(a)"Company" unless the context otherwise requires, means any body corporate and includes a firm or other association of individual-and

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