Kerala High Court
M.Krishnaiah vs The Official Liquidator on 14 January, 2019
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI
MONDAY, THE 14TH DAY OF JANUARY 2019/24TH POUSHA, 1940
CO.APPEAL No. 44 of 2010
AGAINST THE ORDER DATED 3.3.2010 IN CO.APPL.NO.284/2007 IN
C.P.NO.34/1998 OF HIGH COURT OF KERALA
APPELLANTS/APPELLANTS/CLAIMANTS:
1 M.KRISHNAIAH, S/O.M. KANNAIAH,
CHILAKANAGAR, NACHARAM, HYDERABAD A.P. (DIED)
(NAME OF 1ST APPELLANT SUBSTITUTED BY N. ANJAIAH)
N. ANJAIAH, S/O. KANAKAIAH, AGED 63 YEARS,
RESIDING AT 1-1-538/30, GANDHI NAGAR,
MUSHIDABAD, HYDERABAD 500 080,
GENERAL SECRETARY,
LAXMI STARCH EMPLOYEES UNION, CHILKANAGAR, NACHARAM,
HYDERABAD 500039 IS SUBSTITUTED AS THE 1ST APPELLANT
IN CO. APPEAL 44/2010 AS PER ORDER DATED 09.11.2018
IN I.A. NO.2/2018 IN CO. APPEAL 44/2010.
2 SRI.T.BASAVA RAJU, S/O.CHINNAIAH,
C/O.GOURI SHANKER HANDLOOM MERCHANTS,
NARASAMMA PETA, SRIKAKULAM DIST., A.P.
3 SRI.RAJIREDDY, S/O.KISTAREDDY,
28-176, GANDHI NAGAR, MARUTHINAGAR,
HMT, HYDERABAD, A.P.
4 SRI.M.RAMULU, S/O.NARSAIAH, 4-5-110,
ERAGUTTA, NACHARAM, HYDERABAD, A.P.
5 SRI.T.SIMHADRI,
S/O.VENKATA KISTAIAHA, 21-4,
CHILUKANAGAR, NACHARAM,
R.R.DIST., HYDERABAD, A.P.
6 SRI.P.RAMASWAMY, S/O.YALLAIAH,
21-96/1/A, CHILUKANAGAR, UPPAL, HYDERABAD, A.P.
CO.A.NOS.44 & 45/2010
2
7 SRI.G.MALLAIAH, S/O.RAMAIAH, 4-261,
AMBEDKA NAGAR, NACHARAM,
R.R.DIST., HYDERABAD, A.P. (EXPIRED. LRS IMPLEADED
AS ADDL. APPELLANTS 63 & 64)
8 SRI.POCHAIAH, S/O.RAJAIAH,
121-93/1/7, CHILAKANAGAR,
NACHARAM, HYDERABAD, A.P.
9 SRI.B.KRISHNA, S/O.B.YADAIAH, 1-2,
KACHAVANI SINGARAM, GHATKESAR MANDAL,
R.R.DIST., HYDERABAD, A.P.
10 SRI.P.NARASIMHA, S/O.VENKAIAH,
1-64, THIMMAIPALLY, KEESARA MANDAL,
R.R.DIST., HYDERABAD, A.P.
11 SRI.S.K.SULAIMAN, S/O.YAKUB,
2-3-48/11/3/A, R.R.DIST., HYDERABAD, A.P.
12 SRI.CH. RAMBABU, S/O.CH.SUBBA RAO,
1-121-239A, VST COLONY, NACHARAM, HYDERABAD, A.P.
13 SRI.MD. AZEEMUDDIN, S/O.RAMZAN ALI,
2-15-76, BORUPPAGADDA, UPPAL, R.R.DIST.,
HYDERABAD, A.P.
14 SRI.N.RAMULU, S/O.DURGAIAGH,
1-108/2/4, BHAVANINAGAR, NACHARAM,
R.R.DIST., HYDERABAD, A.P.
15 SRI.S.RAMULU, S/O.RAMULU, 1-161,
KACHAVANI SINGARAM, GATKESAR MANDAL,
R.R.DIST., HYDERABAD, A.P.
16 SRI.G.VENKAT REDDY,
S/O.DHARMA REDDY, MIG 160, PHASE I,
POTHIREDDYPALLY, SANGAREDDY, A.P.
17 SRI.J.PENTAIAH, S/O.J.BAKKAIAH,
1-120, BODUPPAL, R.R.DIST., HYDERABAD, A.P.
(EXPIRED. LRS IMPLEADED AS ADDL. APPELLANTS 65 TO
69)
18 SRI.K.VENAKATA REDDY,
S/O.RANGA REDDY, 12-1-503/2/3/1/A,
LAXMINAGAR, LALAPET, SECUNDERABAD, A.P.
CO.A.NOS.44 & 45/2010
3
19 SRI.J.KANDAIAH, S/O.NARASAPPA,
LIG-142, PHASE I, POTHIREDDY PALLY,
SANGAREDDY, A.P.
20 SRI.L.SATHAIAH, S/O.VENKATAIAH,
MIG 148, PHASE I, POTHIREDDY PALLY,
SANGAREDDY, A.P.
21 SRI.MD. KALEEM, S/O.OSMAN, MIG-136,
PHASE I, POTHIREDDYPALLY, SANGAREDDY, A.P.
22 SRI.K.SATYANARAYANA, S/O.RAMULU,
2-22-45, CHILUKANAGAR, R.R.DIST.,
HYDERABAD, A.P.
23 SRI.G.R.KAMARAIAH, S/O.RATHNAIAH,
15-66, BEERAPPAGUDA, R.R.DIST., HYDERABAD, A.P.
24 SRI.G.BALRAJU, S/O.G.SAILU, 6-57,
INDIRA NAGAR COLONY, BODUPPAL, R.R.DIST.,
HYDERABAD, A.P. (EXPIRED. LRS IMPLEADED AS ADDL.
APPELLANTS 70 TO 75)
25 SRI.R.SANKARAIAH, S/O.MASAIAH, 3-78,
BODUPPAL, GHATAKESAR MANDAL,
R.R.DIST., HYDERABAD, A.P.
26 SRI.G.SANKARAIAH, S/O.MALLAIAH,
4-3.55, NACHARAM, R.R.DIST., HYDERABAD, A.P.
27 SRI.R.MALLAREDDY, S/O.M.REDDY,
6-1-477, C-1, B-24, SPL.C.KHAIRTABAD,
HYDERABAD, A.P.
28 SRI.J.SRISAILAM, S/O.BALRAM, 1-75,
SRINAGAR COLONY, HMT NAGAR, NACHARAM,
R.R.DIST, HYDERABAD, A.P.
29 SRI.A.JANARDHAN REDDY,S/O.KRISHNA REDDY,
1.40-18/3, RAJANAGAR COLONY UPPAL,
R.R.DIST, HYDERABAD, A.P.
30 SRI.G.KAMARAIAH, S/O.RATHNAIAH,
15-66, BEERAPPAGUDA, R.R.DIST, HYDERABAD, A.P.
31 SRI.P.ACHARYA, S/O.P.ANJAIAH,
4-3-86, NACHARAM, R.R.DIST., HYDERABAD, A.P.
CO.A.NOS.44 & 45/2010
4
32 SRI.P.GOWRAIAH, S/O.DURGAIAH, 20-133,
CHILKANAGAR, UPPAL, R.R.DIST., HYDERABAD, A.P.
33 SRI.N.BALRAJU, S/O.CHANDRAIAH,
3-5-948/2, GANDHI NAGAR, NARAYANAGUDA,
HYDERABAD, A.P.
34 SRI.N.NARASIMHA REDDY, S/O.N.LAXMA REDDY,
3-79, NACHARAM, R.R.DIST., HYDERABAD, A.P.
35 SRI.M.SAILOO, S/O.M.RAMASWAMY,
2-25, AMBEDKAR NAGAR, NACHARAM,
R.R.DIST., HYDERABAD, A.P.
36 SRI.R.BALAIAH, S/O.R.NARSAIAH, 3-8,
BODUPPAL, R.R.DIST., HYDERABAD, A.P.
37 SRI.S.KRISHNA, S/O.POCHAIAH,
1-1, POCHARAM, GHATKESAR MANDAL,
R.R.DIST., SECUNDERABAD, HYDERABAD, A.P.
38 SRI.G.RAMI REDDY, S/O.NARASIMHA REDDY,
6-38, MARRIGUDEM, KAPRA MUNICIPALITY,
R.R.DIST., HYDERABAD, A.P.
39 SRI.V.ANJAIAH, S/O.V.CHITTARI,
1-17, KACHAVANI SINGARAM GATKESAR MANDAL,
R.R.DIST., HYDERABAD, A.P.
40 SRI.B.VEERAPPA, S/O.NAGAPPA,
4-3-45, ERUKALA BASTI NACHARAM,
R.R.DIST., HYDERABAD, A.P.
41 SRI.P.MALLAIAH, S/O.NARASAIAH,
12-1-23, LALAPET, SECUNDERABAD, HYDERABAD, A.P.
42 SRI.T.POCHAIAH, S/O.SATHAIAH,
2-20-22/1, NEAR RAMNAGAR COLONY,
CHILUKANAGAR, UPPAL, HYDERABAD, A.P.
43 SRI.C.J.RAM REDDY, S/O.ELLAREDDY,
2-21-93/B, CHILKANAGAR, NACHARAM,
R.R.DIST., HYDERABAD, A.P.
44 SRI.T.PANDU, S/O.NARASIMHA,
3-21, NACHARAM, R.R.DIST., HYDERABAD, A.P.
CO.A.NOS.44 & 45/2010
5
45 SRI.S.MALLAIAH, S/O.S.ILLAIAH,
15-203, PRASHANTH NAGAR, BORAPPAGADDA,
UPPAL, R.R.DIST., HYDERABAD, A.P.
46 SRI.K.LINGA REDDY, S/O.SAI REDDY,
BEEBI NAGAR, NALGONDA DIST, A.P.
47 SRI.M.VENKATESH, S/O.LINGAIAH,
10-3-20/3/102, ADDAGUTTA, SECUNDERABAD, A.P.
48 SRI.U.SATHAIAH, S/O.RAMASWAMY,
2.23/54/7, CHILUKANAGAR, UPPAL,
R.R.DIST., HYDERABAD, A.P.
49 SRI.S.BHASKAR RAO, S/O.S.APPA RAO,
2-54, NACHARAM, HYDERABAD, A.P. (EXPIRED. LRS
IMPLEADED AS ADDL. APPELLANTS 76 TO 79)
50 SRI.B.NARASAIAH, S/O.RANGAIAH,
2-23-23/1, UPPAL, R.R.DIST., HYDERABAD, A.P.
51 SRI.A.RAMMOHAN RAO, S/O.RAJGOPAL RAO,
PLOT NO.201, SR-375, SEETHARAMNAGAR COLONY,
A.K.PURAM, SECUNDERABAD, A.P.
52 SRI.I.SUDARSHAN, S/O.MARAIAH,
4-3-23, NACHARAM, R.R.DIST., HYDERABAD, A.P.
53 SRI.B.NARASIMHA, S/O.RANGAIAH,
2-23-23/, UPPAL, R.R.DIST., HYDERABAD, A.P.
54 SRI.B.SWAMY, S/O.BUCHAIAH,
NOW AT 10-3-20/3/102, CHILUKANAGAR,
NACHARAM, HYDERABAD, A.P.
55 SRI.V.YADAGIRI, S/O.RAMASWAMY,
12-149/1, BEERAPPAGADDA, UPPAL,
R.R.DIST., HYDERABAD, A.P.
56 SRI.KISTAIAH, S/O.SOMAIAH,
NOW AT 2/54/7, BODUPPAL, GHATKESA MANDAL,
R.R.DIST., HYDERABAD, A.P.
57 SRI.R.NARAYANA, S/O.CHITTAIAH,
3-69, BODUPPAL, R.R.DIST., HYDERABAD, A.P.
CO.A.NOS.44 & 45/2010
6
58 SRI.G.SUBHASH, S/O.G.NAGAIAH,
1-38, MAHESWAR COLONY, KACHAVANI SINGARAM,
GATKESAR MANDAL, R.R.DIST., HYDERABAD, A.P.
59 SRI.H.S.RAJARAO, S/O.SIDDAPPA,
6-4/78, HANUMAN NAGAR, NACHARAM,
R.R.DIST., HYDERABAD, A.P.
60 SRI.P.ANJAIAH, S/O.BUCHAIAH, 1-62 M,
GODAMKUNTA, KEESARA MANDAL,
R.R.DIST., HYDERABAD, A.P.
61 SRI.T.VENKATESHAM, S/O.VENKATNARASIMLU,
15-53, BEERAPPAGUDA, UPPAL,
R.R.DIST., HYDERABAD, A.P.
62 SRI.V.KRISHNA, S/O.ATCHAIAH,
1-38, HABSIGUDA, STREET NO.1, HYDERABAD, A.P.
ADDITIONAL APPELLANTS:
63 CHANDRAKALA, D/O. LATE G. MALLAIAH,
AGED 37 YEARS, PLOT NO.307, DWARAKA NAGAR,
CHENGICHERLA, HYDERABAD, TELANGANA - 500 092.
64 BHAGYALAXMI, D/O. LATE G. MALLAIAH,
RESIDING AT PLOT NO.307, DWARAKA NAGAR,
CHENGICHERLA, HYDERABAD, TELANGANA - 500 092.
(ADDITIONAL APPELLANTS 63 AND 64 ARE IMPLEADED AS
LRS OF DECEASED APPELLANT NO.7 AS PER ORDER DATED
3.10.17 IN I.A.NO.3193/2017 IN COMPANY APPEAL
44/2010)
65 YADAMMA, W/O LATE J PENTAIAH, AGED 58 YEARS,
H.NO.1-120, ANAND NAGAR COLONY, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA - 500 092.
66 RAMESH, S/O. LATE J PENTAIAH, H.NO.1-120,
ANAND NAGAR COLONY, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA - 500 092.
67 SWARUPA, D/O LATE J PENTAIAH, H.NO.1-120,
ANAND NAGAR COLONY, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA - 500 092.
CO.A.NOS.44 & 45/2010
7
68 SANTHOSHA, D/O LATE J PENTAIAH, H.NO.1-120,
ANAND NAGAR COLONY, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA - 500 092.
69 SABITHA, D/O LATE J PENTAIAH, H.NO.1-120,
ANAND NAGAR COLONY, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA - 500 092.
(ADDITIONAL APPELLANTS 65 TO 69 ARE IMPLEADED AS
LRS OF THE DECEASED APPELLANT NO.17 AS PER ORDER
DATED 3.10.17 IN I.A.NO.2715/2017 IN COMPANY APPEAL
NO.44/2010)
70 G ANDALU, W/O LATE G BALARAJU, AGED 60 YEARS,
H.NO.6-57, BODUPPAL, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA 500 092.
71 SARASWATHY, D/O LATE G BALARAJU, AGE NOT KNOWN,
H.NO.6-57, BODUPPAL, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA 500 092.
72 MANJULA, D/O LATE G BALARAJU, AGE NOT KNOWN,
H.NO.6-57, BODUPPAL, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA 500 092.
73 MAHESWARI, D/O LATE G BALARAJU, AGE NOT KNOWN,
H.NO.6-57, BODUPPAL, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA 500 092.
74 SRINIVAS, S/O LATE G BALARAJU, AGE NOT KNOWN,
H.NO.6-57, BODUPPAL, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA 500 092.
75 SAILAJA, D/O LATE G BALARAJU, AGE NOT KNOWN,
H.NO.6-57, BODUPPAL, MEDIPALLY MANDAL,
MEDCHAL DISTRICT, TELANGANA 500 092.
(ADDITIONAL APPELLANTS 70 TO 75 ARE IMPLEADED AS
LRS OF DECEASED APPELLANT NO.24 AS PER ORDER DATED
3.10.2017 IN I.A.NO.2713/2017 IN COMPANY APPEAL
NO.44/2010)
76 S PARVATHI, W/O LATE S BHASKAR RAO,
AGED 58 YEARS,
H.NO.4-50, NACHARAM VILLAGE, UPPAL MANDAL,
HYDERABAD, TELANGANA 500 076.
CO.A.NOS.44 & 45/2010
8
77 VENKATARAMANA RAO, S/O LATE S BHASKAR RAO,
AGE NOT KNOWN,
H.NO.4-50, NACHARAM VILLAGE, UPPAL MANDAL,
HYDERABAD, TELANGANA 500 076.
78 SRINIVAS RAO, S/O LATE S BHASKAR RAO,
AGE NOT KNOWN,
H.NO.4-50, NACHARAM VILLAGE, UPPAL MANDAL,
HYDERABAD, TELANGANA 500 076.
79 SRIKANTH RAO, S/O LATE S BHASKAR RAO,
AGE NOT KNOWN,
H.NO.4-50, NACHARAM VILLAGE, UPPAL MANDAL,
HYDERABAD, TELANGANA 500 076.
(ADDITIONAL APPELLANTS 76 TO 79 ARE IMPLEADED AS
LRS OF DECEASED APPELLANT NO.49 AS PER ORDER DATED
3.10.17 IN I.A.NO.2759/2017 IN COMPANY APPEAL
NO.44/2010)
BY ADVS.
SRI.K.J.SAJI ISAAC
DR.ELIZABETH VARKEY
RESPONDENT/RESPONDENT/RESPONDENT:
THE OFFICIAL LIQUIDATOR,
HIGH COURT OF KERALA,
ERNAKULAM.
BY ADV. SRI. MONI K.(BY ORDER)
THIS COMPANY APPEAL HAVING BEEN FINALLY HEARD ON 14.01.2019,
ALONG WITH CO.APPEAL NO.45/2010, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
CO.A.NOS.44 & 45/2010
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI
MONDAY, THE 14TH DAY OF JANUARY 2019/24TH POUSHA, 1940
CO.APPEAL No. 45 OF 2010
AGAINST THE ORDER DATED 3.3.2010 IN CO.APPL.NO.637/2008 IN
C.P.NO.34/1998 OF HIGH COURT OF KERALA
APPELLANTS/APPELLANTS/CLAIMANTS:
1 M.KRISHNAIAH, GENERAL SECRETARY,
LAXMI STARCH LIMITED EMPLOYEES UNION,
CHILAKANAGAR,NACHARAM,HYDERABAD.
(DIED) (NAME OF 1ST APPELLANT SUBSTITUTED BY
N. ANJAIAH)
N. ANJAIAH S/O. KANAKAIAH, AGED 63 YEARS,
RESIDING AT 1-1-538/30, GANDHI NAGAR, MUSHIDABAD,
HYDERABAD 500080, GENERAL SECRETARY,
LAXMI STARCH EMPLOYEES UNION, CHILKANAGAR,
NACHARAM, HYDERABAD 500039 IS SUBSTITUTED AS THE
1ST APPELLANT IN CO. APPEAL 45/2010 AS PER ORDER
DATED 09.11.2018 IN I.A. NO. 2/2018 IN CO. APPEAL
45/2010.
2 K.LAXMA REDDY, S/O.VENKATARAM REDDY,
PLOT NO.63, CHILKANAGAR, HYDERABAD.
3 B.SIDDANNA, S/O.LINGAPPA, 2-20-123,
CHILKANAGAR, NACHARAM, HYDERABAD.
4 MD.RAZAK, S/O.MD.YAKOOBH, H.NO.6-158/92,
DURGANAGAR,NACHARAM,HYDERABAD.
5 GULAM DASHTHAGIRI, S/O.JAMAL SAHEB,
2-20-88/1,CHILKANAGAR,HYDERABAD. (EXPIRED. LRS
IMPLEADED AS ADDL. APPELLANTS 97 TO 100)
CO.A.NOS.44 & 45/2010
10
6 T.ANJANEYULU, S/O.VENKATA KRISTAIAH,
H.NO.2-21-131,CHILKANAGAR,HYDERABAD.
7 VENKATESWARLU, S/O.VENKATA KRISTAIAH,
2-23-53/5/B, CHILKANAGAR,UPPAL,HYDERABAD.
8 G.RAMULU, S/O.MUTHAIAH, 1-37, BODUPPAL,
R.R DISTRICT, HYDERABAD.
9 P.NARASING RAO, S/O.CHITTAIAH,
KORREMULA VILLAGE, GHATKESAR MANDAL,,
R.R DISTRICT,SECUNDERABAD,A.P.
10 K.RAMESH, S/O.SATYANARAYANA, 20-118,
CHILKANAGAR,NACHARAM,HYDERABAD.
11 MD.SHABEER,S/O.MD.JAMALUDDIN,
22-97,CHILKANAGAR,HYDERABAD.
12 K.KISTAIAH, S/O.MALLAIAH, 2-88/30/1,
AMBEDKAR NAGAR, NACHARAM, HYDERABAD.
13 D.ANJAIAH, S/O.RANGAIAH, 3-37,
CHENIGI CHERA,UPPAL,R.R. DISTRICT,A.P.
14 B.NAGESH, S/O.SOMANNA, 1-9-113, 27F/131,
B.NAGAR,NAGAMAIAHKUNTA,AZAMBAGH,HYDERABAD.
15 A.KOMARAIAH, S/O.MALLAIAH, 4-19,
BODUPPAL,BAIANNA BODU,R.R. DISTRICT,
SECUNDERABAD,A.P.
16 G.YADAGIRI, S/O.RAJAIAH, PLOT NO.33,
NARAYAN REDDY NAGAR,CHENIGICHERLA,
R.R. DISTRICT, A.P.
17 T.S.NARASIMHA, S/O.T.SIDDAIAH,
12-1-410,SHANTI NAGAR,NORTH,LALLAGUDDA,
SECUNDERABAD - 17.
18 R.MALLESH, S/O.PULLAIAH, H.NO.2-1/5,
AMBEDKAR NAGAR,NACHARAM,HYDERABAD.
19 K.SANJEEVA, S/O.MALLAIAH, 27-136/5/1,
NEW VIDYANAGAR,NEREDMET,R.K.PURAM,
SECUNDERABAD-56.
20 K.RAJAIAH, S/O.SARVAIAH, 1-7-179/2,
KAMALANAGAR,ECIL,R.R. DISTRICT,A.P.
CO.A.NOS.44 & 45/2010
11
21 MD.MEHEBOOB KHAN, S/O.YASIM KHAN,
SAINAGAR COLONY,CHENIGICHERLA,
R.R. DISTRICT, A.P. (EXPIRED. LRS IMPLEADED AS
ADDITIONAL APPELLANTS/CLAIMANTS 101 TO 104)
22 G.NARASIMHA, S/O.YELLAIAH, 12-1-1/89,
INDIRA NAGAR B.COLONY,LALAPET,SECUNDERABAD-17.
23 A.JANGA REDDY, S/O.A.ILE REDDY, 6-43/2,
MARRIGUDA, ASHOK NAGAR,KUSHAIGUNDA,
R.R. DISTRICT, HYDERABAD.
24 B.SATYANARAYANA, S/O.BHOMAIAH, H.NO.7-25,
ASHOK NAGAR,NEAR NFC,ECIL POST,R.R. DISTRICT,
HYDERABAD,PIN-500062.
25 A.P.LAXMAIAH, S/O.MALLAIAH, 11-160-120,
MALKAJIGIRI,B.J.R NAGAR,
SECUNDERABAD,A.P. (EXPIRED. LR IMPLEADED AS
ADDL.APPELLANT/CLAIMANT NO.105)
26 G.MALLESH, S/O.RAJAIAH, 3-70,
CHEMIGICHERIA,UPPAL,R.R.DISTRICT,A.P.
27 V.ANJAIAH, S/O.POCHAIAH, 20-166,
CHILKANAGAR,UPPAL KALAM,A.P.
28 D.BOU RAJ, S/O.D.NAGAIAH, 12-1-508/A91,
INDIRANAGAR B.COLONY,LALAPET,SECUNDERABAD.
29 G.SUDARSHAN RAO, S/O.LINGAMAIAH, 12-14-198,
VINOBHA NAGAR,LALAPET,SECUNDERABAD.
30 G.BIKSHAPATHI, S/O.MAISAIAH, 3-73,
KACHEVANI SINGARAM,GHATKESAR MANDAL,
R.R. DISTRICT,A.P.
31 P.SATYANARAYANA, S/O.BALARAM, BODUPPAL,
GHATKESAR MANDAL,R.R. DISTRICT,HYDERABAD.
32 A.L.CHANDER RAO, S/O.A.R.LOKANANDHAN,
24-150/4/2 EAST ANAND BAGH,
MALKAJGIRI,HYDERABAD.
33 K.SURYA GOPALAM, S/O.SESHADRI SASTHRY,
8-145,VENKATESWRANAGAR,MALKAJGIRI,HYDERABAD.
34 A.NARAYANA, S/O.MALLLAIAH, 18-9-106/7,
CHANDRAYANGUTTA,HYDERABAD.
CO.A.NOS.44 & 45/2010
12
35 P.BIKSHAPATHI, S/O.SREESAILAM, 12-14-330,
VINOBHANAGAR,LALAPET,SECUNDERABAD.
36 G.RAMASWAMY, S/O.G.NARASIMHA, 12-14-135,
VINOBHANAGAR,LALAPET,SECUNDERABAD.
37 N.YADAGIRI, S/O.LAXMAIAH, 12-14-330,
STREET NO.9,VINOBHANAGAR,LALAPET,SECUNDERABAD 17.
38 M.KESAVALOO, S/O.RAMULU, 2-3-48/11/3-A,
AMBERPET,HYDERABAD.
39 N.BALAIAH, S/O.MASAIAH, 2-20-111,
CHILKANAGAR,UPPAL,R.R.DISTRICT,HYDERABAD.
40 T.RAMULU, S/O.ANJANEYULU, 2-15-51,
BEERAPPA GADDA,UPPAL,RR DISTRICT,HYDERABAD.
41 M.KRISHNA REDDY, S/O.LAKSHMA REDDY,
3-70,BOMMALA RAMARAM,NALGONDA DISTRICT,A.P.
42 Y.A.V.RAMANA MURTHY, S/O.Y.CHENNAIH,
NAGAVASAM STREET,PALAKONDA,SRIKAKULAM DISTRICT,A.P.
43 A.KANAKA REDDY, S/O.RAGHAVA REDDY,
13-62/1,SURYANAGAR COLONY,MALLAPUR,HYDERABAD.
44 P.BALRAM, S/O.MUTHAIAH 10-103,
AMBEDKARNAGAR,GHATKESAR MANDAL,R.R. DISTRICT,A.P.
45 ANAND CHAWAN, S/O.LATE GANAPATH CHAWAN,
29-11/89 VINAYAK NAGAR,R.K.PURAM POST,
SECUNDERABAD.
46 K.POCHAIAH, S/O.RAJAIAH, EKALAVYA NAGAR,
MALKAGJI GIRI,HYDERABAD.
47 M.PARVATEESAM, S/O.ENDNNA, 20-94/6,
CHILKANAGAR UPPAL POST, RR DIST., HYDERABAD.
(EXPIRED. LR IMPLEADED AS ADDITIONAL
APPELLANT/CLAIMANT NO.106)
48 M.BIKSHAPATHI, S/O.CHILKAIAH, 10-160,
AMBEDKAR NAGAR,GHATKESAR, A.P.
49 D.MALLA REDDY, S/O.LINGAREDDY, 21/158,
CHILKANAGAR,UPPAL,HYDERABAD.
CO.A.NOS.44 & 45/2010
13
50 B.YADAMMA, W/O.LATE B.RAMASWAMY,
2-33,CHOWDARAGUDA,GHATKESAR P.O.,
MANDAL, RR DISTRICT,A.P.
51 B.MALLESH, S/O.BALAIAH, 2-40,
AMBEDKAR NAGAR, NACHARAM,HYDERABAD.
52 M.VISWANATHAN, S/O.ENDANNA, 7-14-19,
RAVINDRANAGAR,NACHARAM,HYDERABAD.
53 J.RAMANUJAM, S/O.J.BASAIAH, 63, KARKHANA,
SECUNDERABAD.
54 S.SIDDIRAJU, S/O.RAGHUPATHI, 2-21-19,
CHILKANAGAR,UPPAL POST,HYDERABAD.
55 A.PENTAIAH, S/O.A.GOPAIAH, 1-76,
POCHARAM GHATKESAR MANDAL,R.R. DISTRICT,A.P.
56 V.R.SATYA GANESH,S/O.V.J.RAMDAS,
12-1-1/B/40,INDIRANAGAR A.COLONY,LALAPET,
SECUNDERABAD.
57 G.BIKSHAPATHI, S/O.G.MUTHAIAH, R/6 11-127,
OPP.FAIR PRICE SHOP,LALAPET,NORTH LALAGUDA,
SECUNDERABAD.
58 A.LAXMA REDDY, S/O.HANUMANTH REDDY,
C-3-6, 44/2, ASHOKNAGAR,, MALLAPUR,
R.R. DISTRICT,A.P.
59 MOHAMMED OSMAN, S/O.SHAIK AHMED,
4-3-37,JAMIA MASJID,NACHARAM,HYDERABAD.
60 SYED ZILANI, S/O.SYED UMAR, 12-11-1670/1,
AMBEDKARNAGAR,ADIKMET,HYDERABAD.
61 M.VENKATAIAH, S/O.D.MAISIAH, 3-34,
BODUPPAL,R.R. DISTRICT,A.P. (EXPIRED. LRS IMPLEADED
AS ADDITIONAL APPELLANTS/CLAIMANTS 107 TO 110)
62 P.SAMBA MURTHY, S/O.P.RAJAIAH,6-13,
INDIRANAGAR COLONY,BODUPPAL,R.R. DISTRICT,A.P.
63 D.ADILAXMI, W/O.LATE D.YADAGIRI,
22-139,CHILKANAGAR,UPPAL MANDAL,R.R.DISTRICT,A.P.
CO.A.NOS.44 & 45/2010
14
64 L.NAGESWAR RAO, S/O.SATYANARAYANA,
7-14-7,ANNAPURANA NAGAR COLONY,
RAGHAVENDRA NAGAR,NACHARAM,
R.R.DISTRICT,HYDERABAD.
65 CH.SALMON RAJU, S/O.CH.RAJU,7-8/3A,
RAGHAVENDRANAGAR,NACHARAM,HYDERABAD.
66 K.CHANDER RAO, S/O.APPALA SWAMY,
21-85,CHILKANAGAR VILLAGE,UPPAL MANDAL,
R.R. DISTRICT,HYDERABAD.
67 MOHAMMED ALI,S/O.DAWOOD ALI, 6-50,
HANUMAN NAGAR,NACHARAM,HYDERABAD.
68 N.ANAND, S/O.RAJAIAH,2-23-5,
CHILKANAGAR, UPPAL,R.R.DISTRICT,HYDERABAD.
69 P.JAGANNADHAM, S/O.P.SANKARAIAH,
4-6,HANUMAN NAGAR,NACHARAM,HYDERABAD.
70 B.D.RAMA RAO, S/O.B.V.TRINATHA RAO,
6-32/74/1/,BABANAGAR,NACHARAM,HYDERABAD-76.
71 M.V.S.S.SESHUBABU, S/O.BHASKAR RAO,
109,T.I. TEJO ENCLAVE,TIRUMAL NAGAR COLONY,
MOULALI,HYDERABAD.
72 P.NARAYANA, S/O.RAMAIAH P., H.NO.1-55,
CHENIGICHERLA,UPPAL,R.R.DISTRICT,HYDERABAD.
73 D.ANJAIAH, S/O.JANGAIAH, 6-43,
THIMMAIGUDEM,HYATHNAGAR,MANDAL,
R.R. DISTRICT,HYDERABAD.
74 D.RAJAMMA, W/O.LATE D.POCHAIAH,
23-10 CHILKA NAGAR,UPPAL POST,
R.R.DISTRICT, HYDERABAD-39,A.P.
75 P.PARVATHAMMA, W/O.LATE P.SANKAR,
4-38,TULASI NAGAR WATER TANK,
NAGARAM POST,KEESARAMANDAL,R.R.DISTRICT,A.P.
76 M.V.PREMKUMAR, S/O.VITTAL RAO, 4-3-94,
NACHARAM,HYDERABAD.
77 B.C.MALLESH, S/O.B.CHENNAIAH, 3-4-997,
SATYANAGAR,BARKATHPURA,HYDERABAD.
CO.A.NOS.44 & 45/2010
15
78 A.LAXMAIAH, S/O. NARASAIAH, 20-93-12/2,
NEW RAMNAGAR COLONY,CHILAKANAGAR,
NACHARAM, HYDERABAD. (EXPIRED. LRS IMPLEADED AS
ADDITIONAL APPELLANTS/CLAIMANTS 111 TO 114)
79 E.BALAIAH, S/O.NARASIMHA, R/O.5-99,
INDIRANAGAR COLONY,BODUPPAL,HYDERABAD.
80 A.NARASIMHALU, S/O.PENTIAH, 2-32,
CHENGICHERLA,UPPAL,HYDERABAD, A.P.
81 G.BHAGHYAMMA, W/O.LATE G.ANJAIAH,
H.NO.1-36,BODUPPAL POST,GHATKESAR,
R.R. DISTRICT, KHATKESAR-39,A.P.
82 K.MARISHAM, S/O.LAXMAIAH, 2-7, NAGARAM
KESARAMANDAL,R.R.DISTRICT, SECUNDERABAD.
83 K.MALLESH, S/O.LACHAIAH, 2-7, NAGARAM VILLAGE,
KESARA MANDAL,R.R. DISTRICT,A.P.
84 A.RAMULU, S/O.NARASAIAH, C/O.C.R.CHOWDARY,
SIVA SHAKTI GLASS PLYWOOD & HARDWARE SHOP,
24-36/1,SIVAPURI COLONY,MALKAJGIRI,HYDERABAD-47.
85 MD.YAKOOB ALI, S/O.MD.ABBAS ALI, 6-70,
HANUMAN NAGAR,NACHARAM,HYDERABAD.
86 UTHRIAMERI, W/O.LATE C.ZAKRIAS,
(WRONGLY SHOWN AS C.JAKRIDAS IN THE NOTICE),
EKALAVYA NAGAR,NOW AT 21-91/UTTAM NAGAR,
10TH CROSS ROAD,MALKAJIGIRI POST,HYDERABAD-47.
87 E.VEERASWAMY, S/O.NARAYANA,1-143/5,
MALLIKARJUNA NAGAR,UPPAL,HYDERABAD.
88 G.PADMANABHA SHASTRY, S/O.G.P.KOLESWARA SARMA,
H.NO.1-65/4,HOUSE OF UPENDAR,RAGAVENDRA COLONY,
NEAR UPPAL RING ROAD,HYDERABAD, A.P.
89 K.P.KARUNAKARAN, S/O.K.P.M.PANIKAR,
PLOT NO.31,RAVINDAR NAGAR,NACHARAM,HYDERABAD, A.P.
90 P.KALAVATHI, W/O.LATE D.BALA REDDI,
4-23,NACHARAM,R.R.DIST.,HYDERABAD.
91 I.SATHAMMA, (WRONGLY SHOWN AS SATYAMMA
IN THE NOTICE) W/O.LATE I.MARAIAH,
4-3-23, NACHARAM P.O.,R.R. DIST.,HYDERABAD-76.
CO.A.NOS.44 & 45/2010
16
92 S.ANDAL, W/O.LATE S.MALLAIAH,
4-2-128, AMBEDKAR NAGAR,NACHARAM P.O.,
R.R. DIST., HYDERABAD - 76.
93 CHAN BEE, W/O.LATE MD.MADAR SAB,
2-75,AMBEDKAR NAGAR,NACHARAM,
R.R. DIST., HYDERABAD-76.
94 B.LALITHA, W/O.LATE B.RAMDAS,
3-186 YAPRAL,SECUNDERABAD.
95 B.N.SUSEELA, W/O.LATE B.N.PAWAR,
4-6-32/60, BABANAGAR,NACHARAM,
R.R.DIST., HYDERABAD-76.
96 K.ADILAKSHMI, W/O.LATE K.RAJAIAH,
4-2-88/19-2,AMBEDKAR NAGAR,
NACHARAM P.O., R.R.DIST.,HYDERABAD-76.
ADDITIONAL APPELLANTS/CLAIMANTS:
97 YAKUB BEE, W/O.LATE DASTAGIR, AGED 52 YEARS,
H.NO.20-88/1, CHILKA NAGAR,
NEAR MARRICHETTU, UPPAL,
HYDERABAD, TELANGANA 500039.
98 SABER, S/O.LATE DASTAGIR, AGED 29 YEARS,
H.NO.20-88/1, CHILKA NAGAR,
NEAR MARRICHETTU, UPPAL,
HYDERABAD, TELANGANA 500039.
99 JAHANGIR, S/O.LATE DASTAGIR, AGED 27 YEARS,
H.NO.20-88/1, CHILKA NAGAR,
NEAR MARRICHETTU, UPPAL,
HYDERABAD, TELANGANA 500039.
100 CHAND PASHA, S/O.LATE DASTAGIR, AGED 24 YEARS,
H.NO.20-88/1, CHILKA NAGAR,
NEAR MARRICHETTU, UPPAL,
HYDERABAD, TELANGANA 500039.
(ADDITIONAL APPELLANTS 97 TO 100 ARE IMPLEADED AS
LRS OF DECEASED APPELLANT NO.5 AS PER ORDER DATED
3.10.2017 IN I.A.NO.3342/2017 IN CO.APPEAL 45/2010)
101 SOKRA BEE, W/O. LATE M.D MAHABOOB KHAN,
AGED 52 YEARS,
H.NO.109/81, SAINAGAR COLONY,
NEAR SAIBABA TEMPLE, ROAD NO.5,
CHENGICHERLA HYDERABAD, TELANGANA 500 092.
CO.A.NOS.44 & 45/2010
17
102 FOUZIA BEGUM, D/O. LATE M.D MAHABOOB KHAN,
AGED 29 YEARS,
H.NO.109/81, SAINAGAR COLONY,
NEAR SAIBABA TEMPLE, ROAD NO.5,
CHENGICHERLA HYDERABAD, TELANGANA 500 092.
103 M.D AMJED KHAN, S/O. LATE M.D MAHABOOB KHAN,
AGED 27 YEARS,
H.NO.109/81, SAINAGAR COLONY,
NEAR SAIBABA TEMPLE, ROAD NO.5,
CHENGICHERLA HYDERABAD, TELANGANA 500 092.
104 M.D WAHED KHAN, S/O. LATE M.D MAHABOOB KHAN,
AGED 23 YEARS,
H.NO.109/81, SAINAGAR COLONY,
NEAR SAIBABA TEMPLE, ROAD NO.5,
CHENGICHERLA HYDERABAD, TELANGANA 500 092.
(ADDITIONAL APPELLANTS/CLAIMANTS 101 TO 104 ARE
IMPLEADED AS LRS OF DECEASED APPELLANT NO.21 AS PER
ORDER DATED 24.10.2017 IN I.A.NO.3554/2017 IN
COMPANY APPEAL NO.45/2010)
105 A.P LAXAMMA, W/O LATE A.P LAXMAIAH,
H.NO.8-94/A, SULTANABAD MANDAL,
SULTANABAD, KARIMNAGAR, TELANGANA 505185.
(ADDITIONAL APPELLANT/CLAIMANT NO.105 IS IMPLEADED
AS LR OF DECEASED APPELLANT NO.25 AS PER ORDER
DATED 28.11.2017 IN I.A.NO.3940/2017 IN COMPANY
APPEAL NO.45/2010)
106 M. VIJAYA, W/O. LATE M. PARVATHESHAM,
AGED 60 YEARS,
H.NO.2-20-94/6/1, CHILKA NAGAR,
UPPAL MANDAL, HYDERABAD, TELANGANA 500039.
(ADDITIONAL APPELLANT/CLAIMANT NO.106 IS IMPLEADED
AS LR OF DECEASED APPELLANT NO.47 AS PER ORDER
DATED 28.11.2017 IN I.A.NO.4494/2017 IN COMPANY
APPEAL NO.45/2010)
107 D MALLAMMA, W/O.LATE D VANKATAIAH,
H.NO.3-34, BUDUPPAL MUNICIPAL,
MEDIPALLY MANDAL,
MEDCHAL DIST, TELANGANA 500 092.
CO.A.NOS.44 & 45/2010
18
108 NAGAMANI, D/O.LATE D VANKATAIAH,
H.NO.3-34, BUDUPPAL MUNICIPAL,
MEDIPALLY MANDAL,
MEDCHAL DIST, TELANGANA 500 092.
109 NAVANITHA, D/O.LATE D VANKATAIAH,
H.NO.3-34, BUDUPPAL MUNICIPAL,
MEDIPALLY MANDAL,
MEDCHAL DIST, TELANGANA 500 092.
110 MALLESH, S/O.LATE D VANKATAIAH,
H.NO.3-34, BUDUPPAL MUNICIPAL,
MEDIPALLY MANDAL,
MEDCHAL DIST, TELANGANA 500 092.
(ADDITIONAL APPELLANTS/CLAIMANTS 107 TO 110 ARE
IMPLEADED AS LRS OF DECEASED APPELLANT NO.61 AS PER
ORDER DATED 24.10.2017 IN I.A.NO.3556/2017 IN
COMPANY APPEAL NO.45/2010)
111 A. LAXAMMA, W/O LATE A. LAXMAIAH,
H.NO.20-93-12/A/1, NEW RAM NAGAR, CHILKA NAGAR,
UPPAL MANDAL, HYDERABAD, TELANGANA 500039.
112 MADHU, S/O LATE A. LAXMAIAH,
H.NO.20-93-12/A/1, NEW RAM NAGAR, CHILKA NAGAR,
UPPAL MANDAL, HYDERABAD, TELANGANA 500039.
113 SRINIVAS, S/O LATE A. LAXMAIAH,
H.NO.20-93-12/A/1, NEW RAM NAGAR, CHILKA NAGAR,
UPPAL MANDAL, HYDERABAD, TELANGANA 500039.
114 ASHOK, S/O LATE A. LAXMAIAH,
H.NO.20-93-12/A/1, NEW RAM NAGAR, CHILKA NAGAR,
UPPAL MANDAL, HYDERABAD, TELANGANA 500039.
(ADDITIONAL APPELLANTS/CLAIMANTS 111 TO 114 ARE
IMPLEADED AS LRS OF DECEASED APPELLANT NO.78 AS PER
ORDER DATED 24.10.2017 IN I.A.NO.3593/2017 IN
COMPANY APPEAL NO.45/2010)
BY ADVS.
SRI.K.J.SAJI ISAAC
DR.ELIZABETH VARKEY
CO.A.NOS.44 & 45/2010
19
RESPONDENT/RESPONDENT/RESPONDENT:
THE OFFICIAL LIQUIDATOR
HIGH COURT OF KERALA,
ERNAKULAM.
BY ADV. SRI. MONI K.(BY ORDER)
THIS COMPANY APPEAL HAVING BEEN FINALLY HEARD ON 14.01.2019,
ALONG WITH CO.APPEAL NO.44/2010, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
CO.A.NOS.44 & 45/2010
20
JUDGMENT
Chitambaresh, J.
True it is that the lockout declared on 9.6.1995 was prohibited by the Government on 23.8.1995. But the fact remains that the company remained defunct till it was wound up by order dated 8.6.1999. The Official Liquidator as well as the Company Judge have granted 50% of the wages due to the workers for the period from 23.8.1995 till 8.6.1999. We agree with the Company Judge that the workers would not have waited for five long years and would have gone in search of alternate employment. The wages of 50% of the actual wages for the period till winding up (though they have not worked) is justifiable. We do not find any ground to interfere with the impugned order and the company appeals are dismissed.
Sd/-
V. CHITAMBARESH, JUDGE Sd/-
R. NARAYANA PISHARADI, JUDGE Sha/150119 CO.A.NOS.44 & 45/2010 21 APPENDIX APPELANTS' ANNEXURE:
ANNEXURE A TRUE COPY OF THE AUTHORIZATION OF THE GENERAL BODY OF LAXMI STARCH EMPLOYEES UNION DATED 18.10.2018.