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State of Odisha - Section

Section 26 in Orissa Administrative Tribunal (Procedure) Rules, 1986

26. Sitting hours of the Tribunal.

- The sitting hours of the Tribunal (including vacation Bench) shall ordinarily be from 10.30 a.m. to 1.00 p.m. and 2 p.m. to 4. p.m. subject to any orders made by the Chairman.