Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Entire Act] NCT Delhi - Section Section 187 in The Delhi Land Reforms Rules, 1954 187. Admission, resignation or expulsion of members (Section 178). - The admission, resignation or expulsion of members shall be governed by the bye-laws of the farm.
