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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Assam - Subsection

Section 35(2)(f) in Assam Gramdan Act, 1961

(f)the appointment, remuneration and conditions of service of the Secretary and other officers and servants of the Gram Sabha and the circumstances in which they may be removed from service and the manner of such removal ;