Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act] State of Karnataka - Subsection Section 11(5)(b) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011 (b)No permit shall be given for water intensive crops like paddy, sugarcane in notified areas;