Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act] State of Rajasthan - Subsection Section 129(1)(b) in Rajasthan Co-operative Societies Act, 1965 (b)the corresponding laws applicable in Sunel, Abu and Ajmer areas before the 1st day of November, 1956, in those areas; came into operation.