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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(c) in Tamil Nadu Teachers Education University Act, 2008

(c)To make regulations
(i)regarding the admission of students to the University and the number of students to be admitted;
(ii)regarding the courses of study leading to degrees, and other academic distinctions;
(iii)regarding the conduct of examinations and maintenance and promotion of standards of education.
(iv)prescribing equivalence of examinations, degrees, of other Universities;
(v)for the assessment, evaluation and grading of students performance;