Himachal Pradesh High Court
Youth Hostels Association Of India vs . State Of H.P. & on 27 October, 2022
Bench: Sabina, Sushil Kukreja
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Youth Hostels Association of India vs. State of H.P. & ors.
Civil Revision No. 4074 of 2013.
27.10.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 27/10/2022 20:34:05 :::CIS