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Himachal Pradesh High Court

Youth Hostels Association Of India vs . State Of H.P. & on 27 October, 2022

Bench: Sabina, Sushil Kukreja

.

Youth Hostels Association of India vs. State of H.P. & ors.

Civil Revision No. 4074 of 2013.

27.10.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.

Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.

Learned Deputy Advocate General requests for an adjournment.

As requested, list after one week.

( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 27/10/2022 20:34:05 :::CIS