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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

14. Funds for the conduct of Ed.CET-AC.

- The amounts that are collected from the candidates towards cost of application and examination fee shall be utilised to meet the expenditure for items/services connected with the Ed.CET-AC. Accounts shall be subjected to audit and report thereof shall be submitted to the competent authority and [AFRC] [Substituted 'Permanent Committee' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).].