Madhya Pradesh High Court
Union Of India vs Garnish Electronics Pvt.Ltd. Through ... on 25 July, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
SINGLE BENCH OF HON'BLE SHRI JUSTICE SUBODH
ABHYANKAR _________________________________ Indore, Dated: 25.07.2025.
Due to paucity of time, following matters could not be taken up, therefore, they are adjourned and are directed to be listed on 29.07.2025.
Serial Nos.
2 to 4, 7, 13, 18, 21, 23 to 26, 28 to 40, 42 to 48, 50 to 70, 72 to 74, 77 to 80, 82, 85 to 93, 95 to 112, 114, 115, 117, 119 to 125, 127, 129 to 136, 138 to 146, 148 to 150, 152 to 156, 158 to 163 and 167. Including the connected matters I.R., if any, passed in any of above mentioned matters to continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 7/25/2025 5:42:12 PM