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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Bengal Presidency - Subsection

Section 27(1)(e) in Bengal Excise Act, 1909

(e)any hemp plant (Cannabis sativa) cultivated, or any portion of such plant collected, under any license granted in respect of clause (b) or clause (c) of section 13, or