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State of Goa - Section

Section 9 in The Goa Co-operative Societies Act, 2001

9. Evidence of registration.

- A certificate of registration signed by the Registrar or a certified copy of the entry in the register maintained under sub-section (3) of section 8 of the Act shall be conclusive evidence that the society therein mentioned, is duly registered, unless it is proved that the registration of the society has been cancelled.