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State of Karnataka - Section

Section 57 in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

57. Punishment for abetment of offences.

Whoever instigates or abets the commission of offence punishable under section 56 shall, on conviction be punished with the same punishment provided for in that section.