Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(3) in The M.P. Electricity Duty Act, 1949 (3)If any dispute arises in respect of any matter falling under sub-section (2), the decision of the State Government thereon shall be final.]
