Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 191 in Instructions Relating to Liquor 191. Issue of clothing. - As a rule there should be two general issues of clothing a year, one in November, and one in March, but defects should be made good at any time. A tailor should be engaged to fit clothing at the time of issue.
