Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14] [Entire Act]

Union of India - Section

Section 11 in The Cinematograph Act, 1952

11. Licensing authority.—

The authority having power to grant licences under this Part (hereinafter referred to as the licensing authority) shall be the district magistrate:Provided that the State Government may, by notification in the Official Gazette, constitute, for the whole or any part of aUnion territory, such other authority as it may specify in the notification to be the licensing authority for the purposes of this Part.