Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Forest Shooting Rules, 1973

(2)A permit-holder intending to sit on a 'Machan' for hunting a leopard during the hours of night, i.e. one hour after sunset and one hour before sunrise shall inform the local Range Officer of his intention to do so.