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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Sikkim - Subsection

Section 74(1)(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(b)when any property has been seized is liable to confiscation to release the same on payment of the value thereof as estimated by such officer.