Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] Union of India - Subsection Section 55(8) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981 (8)No license shall be renewed if the application for renewal be received by the Chief Controller after thirty days of the date of its expiry.
