Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Somprabha Rana vs The State Of Madhya Pradesh on 25 August, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.50                                   COURT NO.11                  SECTION II-A

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                         No(s).    8190/2023

     (Arising out of impugned final judgment and order dated 23-06-2023
     in WP No. 11004/2023 passed by the High Court Of M.p At Indore)

     SOMPRABHA RANA & ORS.                                                     Petitioner(s)

                                                         VERSUS

     THE STATE OF MADHYA PRADESH & ORS.                                        Respondent(s)

     Date : 25-08-2023 This petition was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE ABHAY S. OKA
                               HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)                   Mr. Jayant K. Mehta, Sr. Adv.
                                         Mr. Nikhil Jain, AOR
                                          Mr. Diyansh Singh, Adv.
                                         Ms. Divya Jain, Adv.
                                         Ms. Monica Dhingra, Adv.

     For Respondent(s)                   Mr. Pashupathi Nath Razdan, AOR
                                         Mr. Mirza Kayesh Begg, Adv.
                                         Ms. Maitreyee Jagat Joshi, Adv.
                                         Mr. Astik Gupta, Adv.
                                         Ms. Akanksha Tomar, Adv.
                                         Mr. Rohan Mazumdar, Adv.

                                         Mr. Santosh Kumar, Adv.
                                         Mr. Rajiv R. Mishra, Adv.
                                         Ms. Suruchi Yadav, Adv.
                                         Mr. Sazeem Khan, Adv.
                                         Mr. Vijay Kumar Sharma, Adv.
                                         Mr. Yadav Narender Singh, AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

In view of the letters dated 24.08.2023 circulated by the learned counsel for the parties, list the matter on 06.10.2023.

Signature Not Verified

The interim relief already granted by this Court to be Digitally signed by Neetu Khajuria Date: 2023.08.26 continued.

10:53:42 IST Reason:

(POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)