Supreme Court - Daily Orders
Somprabha Rana vs The State Of Madhya Pradesh on 25 August, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.50 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8190/2023
(Arising out of impugned final judgment and order dated 23-06-2023
in WP No. 11004/2023 passed by the High Court Of M.p At Indore)
SOMPRABHA RANA & ORS. Petitioner(s)
VERSUS
THE STATE OF MADHYA PRADESH & ORS. Respondent(s)
Date : 25-08-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Jayant K. Mehta, Sr. Adv.
Mr. Nikhil Jain, AOR
Mr. Diyansh Singh, Adv.
Ms. Divya Jain, Adv.
Ms. Monica Dhingra, Adv.
For Respondent(s) Mr. Pashupathi Nath Razdan, AOR
Mr. Mirza Kayesh Begg, Adv.
Ms. Maitreyee Jagat Joshi, Adv.
Mr. Astik Gupta, Adv.
Ms. Akanksha Tomar, Adv.
Mr. Rohan Mazumdar, Adv.
Mr. Santosh Kumar, Adv.
Mr. Rajiv R. Mishra, Adv.
Ms. Suruchi Yadav, Adv.
Mr. Sazeem Khan, Adv.
Mr. Vijay Kumar Sharma, Adv.
Mr. Yadav Narender Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letters dated 24.08.2023 circulated by the learned counsel for the parties, list the matter on 06.10.2023.
Signature Not VerifiedThe interim relief already granted by this Court to be Digitally signed by Neetu Khajuria Date: 2023.08.26 continued.
10:53:42 IST Reason:
(POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)