Delhi High Court - Orders
Delhi Transport Corporation vs M/S Cmc Ltd & Anr on 23 August, 2024
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 565/2018 & CM APPL. 53001/2018
DELHI TRANSPORT CORPORATION
.....Appellant
Through: Mr. Avnish Ahlawat (Standing
Counsel) with Mr. Nk Singh and Mr.
Mohnish Sehrawat, Advocates with
Mr. Mukesh, Dealing Assistant.
versus
M/S CMC LTD & ANR
.....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 23.08.2024
1. Substantial time has been consumed in hearing arguments in a bunch of petitions i.e. CM (M) 2934/2024 with nine others and also in CM(M) 3185/2024.
2. It is already 4:50 P.M.
3. List on 07.11.2024 MANOJ JAIN, J AUGUST 23, 2024/sw This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/08/2024 at 01:17:26