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Delhi High Court - Orders

Delhi Transport Corporation vs M/S Cmc Ltd & Anr on 23 August, 2024

                                    $~43
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO 565/2018 & CM APPL. 53001/2018
                                                DELHI TRANSPORT CORPORATION
                                                                                                                                      .....Appellant
                                                                                      Through:                 Mr. Avnish Ahlawat (Standing
                                                                                                               Counsel) with Mr. Nk Singh and Mr.
                                                                                                               Mohnish Sehrawat, Advocates with
                                                                                                               Mr. Mukesh, Dealing Assistant.


                                                                                      versus

                                                  M/S CMC LTD & ANR
                                                                                                                                     .....Respondent
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                                   ORDER

% 23.08.2024

1. Substantial time has been consumed in hearing arguments in a bunch of petitions i.e. CM (M) 2934/2024 with nine others and also in CM(M) 3185/2024.

2. It is already 4:50 P.M.

3. List on 07.11.2024 MANOJ JAIN, J AUGUST 23, 2024/sw This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/08/2024 at 01:17:26