Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Chattisgarh - Subsection Section 81(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995 (2)The return of election and declaration made under sub-rule (1) shall be subject to the order passed by the District Election Officer under rule 84, if any.
