Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(o) in The Punjab Minor Mineral Concession Rules, 1964 (o)'Short Term Permit' means a permit granted by the Director to extract a certain quantity of minor minerals for the period specified in the permit;
