Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Goa - Subsection Section 8(ii) in The Goa Judicial Service Rules, 2005 (ii)unless it is certified by the Medical Authority specified by High Court that he is medically fit to discharge the duties of the post to which he is selected for appointment.
