Section 5(o) in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960
(o)When there are also dependent minor unmarried brothers or sisters at Rs. 5/-p.m. to each brother or sister or sisters at Rs. 5/- p.m. to each brother or sister, subject to a maximum of Rs. 50/- to all the claimants.
