Chattisgarh High Court
Kapil Kumar Tabhane vs State Of Chhattisgarh 67 Wpc/2223/2018 ... on 27 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2148 of 2018
Kapil Kumar Tabhane Versus State of Chhattisgarh & Others
Shri Samir Behar, learned Panel Lawyer for the
27/11/2018
State prays for and is allowed 6 weeks' time to file return.
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