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[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Uttar Pradesh - Subsection

Section 192(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)guarding and providing with such sufficient lighting from sunset to sunrise any work in progress.