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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(2) in Jharkhand Municipal Act, 2011

(2)Each Zonal Committee shall consist of all the Councillors elected from the wards which are included in a Zonal Committee, and one of the members elected from among themselves in such manner as may be prescribed shall be the Chairperson of the Zonal Committee: