Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] Bengal Presidency - Subsection Section 113(b) in Estates Partition Act, 1897 (b)confirming, modifying or reversing any order of the Collector directing, under section 29, that an application for partition be admitted;
