Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Gujarat High Court

Rutva Jitendra Patel vs Jay Dilipkumar Patel on 21 August, 2019

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

              C/MCA/21/2019                                  ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   R/MISC. CIVIL APPLICATION NO. 21 of 2019

==========================================================
                              RUTVA JITENDRA PATEL
                                       Versus
                              JAY DILIPKUMAR PATEL
==========================================================
Appearance:
MS. SHIVANGI M RANA(7053) for the Applicant(s) No. 1
PAULOMEE M MEHTA(8313) for the Applicant(s) No. 1
MS KHUSHBU P VYAS(7040) for the Opponent(s) No. 1
==========================================================

 CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                 Date : 21/08/2019

                                  ORAL ORDER

Learned Advocate Mr. Vyas has filed sick note. Put up in next week, as prayed for.

(BELA M. TRIVEDI, J) SINDHU NAIR Page 1 of 1 Downloaded on : Thu Aug 22 02:45:35 IST 2019