Section 8(2) in Statistical Assistant, Class III, Pre-service Training and Passing of Post-Training Examination Rules, 2015
(2)During the period of institutional training, a direct recruit shall not be allowed any type of leave or absence for more than three days. If the direct recruit remains absent for more than three days and the Director General of the Institute is satisfied that his absence is not due to any unavoidable circumstances beyond his control, he may direct to deduct the pay of the direct recruit for the days of absence.
