Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Nagaland - Subsection Section 33(2)(b) in Nagaland Forest Act, 1968 (b)regulate or prohibit the kindling of fires, and prescribe the precautions to be taken to prevent the spreading of fires ;