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[Cites 0, Cited by 0] [Section 36(7)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(7)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)until the expiry of three months from the day of its issue; or the purpose for the issuing of the Authorization Notice has lapsed, whichever occurs first.