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State of Rajasthan - Section

Section 132 in Rajasthan Panchayati Raj Rules, 1996

132. Scale of feeding and watering charges and rates of tine.

- The following shall be the scale of charges of feeding and watering:-
S.No. Cattle Rates of fine Feeding charges per say
1. Elephant Rs. 50/- Rs. 150/-
2. Camel Rs. 50/- Rs. 50/-
3. Horse Rs. 50/- Rs. 50/-
4. Buffalo Rs. 25/- Rs. 25/-
5. Cow and Bullock Rs. 25/- Rs. 25/-
6. Donkey Rs. 10/- Rs. 10/-
7. Calf Rs. 10/- Rs. 10/-
8. Goat Rs. 10/- Rs. 10/-
9. Sheep Rs. 10/- Rs. 10/-
10. Others Rs. 10/- Rs. 10/-
Note - (1) Cattle should include female cattle, where it is mentioned.
(2)In case of cattle left for grazing by the owners intentionally during nights, fine shall be charged at double the rate. Incentive of Rs. 20/- may be paid out of fine to the person as an incentive for bringing such cattle.