Calcutta High Court
Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 20 November, 2019
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD - 19
ORDER SHEET
CS 134 of 2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
TECHNO INDUSTRIES & ORS
Versus
FLEX ALLOYS PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 20th November, 2019.
Appearance:
Mr. Jishnu Chowdhury, Adv.
Mr. Aditya Garodia, Adv.
Mr. Ratul Das, Adv.
Mr. Pintu Ghosh, Adv.
... for the defendants The Court : Mr. Jishnu Chowdhury, learned advocate appearing on behalf of the defendants submits that an interlocutory application being GA No. 2734 of 2018 has been filed in the instant suit being CS 134 of 2018, inter alia, under the provisions of the Order 38 Rule 5 of the Code of Civil Procedure Court, 1908 by the plaintiff. The said application is pending before the interlocutory Court and has been heard last on 11th November, 2019.
In that view of the matter, the suit is directed to go out of the list for the time being with liberty to mention.
(ARINDAM MUKHERJEE, J.) Sbghosh