Section 4 in The National Co- Operative Development Corporation (Amendment) Act, 2002
4. Amendment of section 3.-
In section 3 of the principal Act, in sub- section (4),-(i) for clauses (iii) and (iv), the following clause shall be substituted, namely:-"(iii)Chairman of the National Bank of Agriculture and Rural Development constituted under the National Bank for Agriculture and Rural Development Act, 1981 (61 of 1981 ), ex officio;(ii)for clause (vii), the following clause shall be substituted, namely:-(vii)one member to be nominated by the Central Government from amongst the chairmen of one of the Central financing institutions, ex officio;(iii)in clause (xvii), for the words" three members", the words" four members" shall be substituted.
