Section 2(2a) in The Goa Co-operative Societies Act, 2001
(2a)[ 'apex co-operative bank' means a federal co-operative bank having jurisdiction over the whole of the State of Goa and recognized as such by the State Government for the purpose;] [Inserted by Amendment Act, 2004 (Goa Act 22 of 2004) published in Official Gazette, Sr. I, No. 23 dated 3rd September, 2004 inserted in the Act, 2001.]
