Section 20 in The Air (Prevention And Control Of Pollution) (Union Territories) Rules, 1983
20. Functions to be performed by the Board .-In addition to the functions specified in sub-section (1) of section 17, the Board shall conduct-
(a)research and development work on the effect of air pollution on the environment, living and non-living,(b)performance studies on pollution control equipment to improve their efficiency for the purpose of enhancement of air quality, and(c)studies to determine the effect of air pollutant on the health of the people.[CHAPTER IX
