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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4)(ii) in Chit Funds (Rajasthan) Rules, 1989

(ii)In respect of security of immovable property, the value of the security shall not be less than two times the value of the amounts.