Madhya Pradesh High Court
The State Of Madhya Pradesh vs Afrik Khan on 24 November, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
Mcrc.40510.2020 The High Court of Madhya Pradesh M.Cr.C.40510.2020 [State of M.P. Vs. Afrik Khan] Gwalior dated 24.11.2020 Shri Rinkesh Goyal, learned Panel Lawyer for the State.
Heard through video conferencing.
Record of the court-below is received.
Since adjudication on the question of admission would require perusal of deposition of prosecution and other witnesses, which is not possible during video conferencing, let this case be taken up in the month of January, 2021 for the same purpose.
(Sheel Nagu) Judge (Bu) DHANA Digitally signed by DHANANJAY BUCHAKE DN: c=IN, o=HIGH COURT OF NJAY MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, BUCHAK st=Madhya Pradesh, 2.5.4.20=6489e9ca230b3031a4b44 a621934281f589875c02fb2a20e42 20aebc8a3ba7ec, cn=DHANANJAY E BUCHAKE Date: 2020.11.25 13:53:32 +05'30'