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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(j) in The Punjab School Education Board Leave Regulations

(j)"Substantive Pay" means the pay, other than special pay, personal pay or emoluments classed as pay by the Board to which an employee is entitled on account of a post to which he has been appointed substantively or by reason of his substantive position in a cadre.