Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Madhya Pradesh - Subsection Section 17(h) in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968 (h)assaults or otherwise ill-treats any officer of the Special Armed Force with reference to whom he is a superior officer; or
