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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(5) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(5)Notwithstanding anything contained above, the first Technical Committee Review Meeting, shall be held within a period of one months from the date of formation of the Technical Committee.