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State of West Bengal - Section

Section 17A in The West Bengal Public Libraries Act, 1979

17A. [ Government grant. - The Government may from time to time make such grant to a Local Library Authority or a library for management (including payment of salaries of employees), maintenance, improvement and development of library services or for any other purpose as it may think fit.] [Sections 17A and 17B inserted by W.B. Act 24 of 1985.]