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State of West Bengal - Section

Section 60 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

60. Commission of Authority’s drains with drains, lakes, etc., beyond the District. -

The Authority may, if necessary, make its drains to communicate with, or empty themselves into, any public drain, lake, stream, canal or water-course outside the District, and in so joint it may exercise throughout the line of country outside the District, through which the said drains are to run, all the powers which it might exercise under this Act if the said drains were to run entirely in the District.